Allahabad High Court
Sanjai & Others vs State Of U.P. & Others on 9 November, 2017
Bench: Bharati Sapru, Om Prakash-Vii
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL DEFECTIVE No. - 672 of 1995 Appellant :- Sanjai & Others Respondent :- State Of U.P. & Others Counsel for Appellant :- Faheem Ahmad,Shiv Sagar Singh,T. A. Khan Hon'ble Bharati Sapru,J.
Hon'ble Om Prakash-VII,J.
Order on the court fees application Allowed.
Court fees is accepted subject to verification by the Stamp Reporter with regard to the valuation.
List in the next cause list for disposal of the amendment application.
Order Date :- 9.11.2017 pks