Allahabad High Court
Shamim vs State Of U.P. Thru Secy. And 5 ... on 6 November, 2017
Bench: Krishna Murari, Suneet Kumar, Akhilesh Chandra Sharma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 21 Case :- SPECIAL APPEAL No. - 65 of 2017 Appellant :- Shamim Respondent :- State Of U.P. Thru Secy. And 5 Others Counsel for Appellant :- Manish Kumar Nigam,Sanjai Kumar Pandey Counsel for Respondent :- C.S.C.,Satya Priya Upadhyay Hon'ble Krishna Murari,J.
Hon'ble Suneet Kumar,J.
Hon'ble Akhilesh Chandra Sharma,J.
Heard Sri Manish Nigam, learned counsel for the appellant and Sri Ajit Kumar Singh, learned Additional Advocate General, assisted by Sri Suresh Singh, Additional C.S.C. for the State.
The arguments could not conclude due to paucity of time.
On the request of learned counsel for the parties, list/put up on 30th November, 2017.
Order Date :- 6.11.2017 OP