Allahabad High Court
Lahri vs State Of U.P. on 23 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- BAIL No. - 8258 of 2016 Applicant :- Lahri Opposite Party :- State Of U.P. Counsel for Applicant :- Rajesh Kumar Awasthi Counsel for Opposite Party :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
Ref: Criminal Misc. Application Put up tomorrow along with record.
Order Date :- 23.5.2017 Mukesh