Allahabad High Court
Ramesh Kumar Mishra vs The State Of U.P. Through The ... on 22 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 632 of 2003 Petitioner :- Ramesh Kumar Mishra Respondent :- The State Of U.P. Through The Secretary, Govt. Of U.P. Counsel for Petitioner :- Y.K. Mishra Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
Heard learned counsel for parties.
Judgment reserved.
Order Date :- 22.5.2017 psd (Vivek Chaudhary,J.)