Allahabad High Court
Ashok Kumar Mishra vs Avadh Gramin Bank Through ... on 22 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 6068 of 2005 Petitioner :- Ashok Kumar Mishra Respondent :- Avadh Gramin Bank Through Chairman And Another Counsel for Petitioner :- Sandeep Dixit,Anurag Shukla,R C Pathak Counsel for Respondent :- Lalit Shukla Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner, put up on 23.05.2017 for further hearing.
Order Date :- 22.5.2017 psd (Vivek Chaudhary,J.)