Allahabad High Court
Manoj Kumar Bajpai And Others vs State Of U.P. Through ... on 22 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 5400 of 2012 Petitioner :- Manoj Kumar Bajpai And Others Respondent :- State Of U.P. Through Secy.Secondary Edu. U.P. & Others Counsel for Petitioner :- Om Prakash Mani Tripathi,Akhilesh Kalra Counsel for Respondent :- C.S.C.,Rajesh Shukla,Rama Shankar Singh,Sabhapati Shukla Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioners, put up on 23.05.2017.
Order Date :- 22.5.2017 psd (Vivek Chaudhary,J.)