Allahabad High Court
Santosh Kumar Pandey vs State Of U.P.Thruogh ... on 18 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 34 of 2001 Petitioner :- Santosh Kumar Pandey Respondent :- State Of U.P.Thruogh Secy.Education And 3 Ors. Counsel for Petitioner :- H.G.S.Parihar Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner, list in next cause list.
Order Date :- 18.5.2017 psd (Vivek Chaudhary,J.)