Allahabad High Court
Union Of India Thru Secretry,Min. ... vs Murli Dhar Maurya And 2 Others on 17 May, 2017
Bench: Amreshwar Pratap Sahi, Daya Shankar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- WRIT - A No. - 10241 of 2017 Petitioner :- Union Of India Thru Secretry,Min. Of Comn. New Delhi & 4 Ors Respondent :- Murli Dhar Maurya And 2 Others Counsel for Petitioner :- Dhirendra Kumar Dwivedi Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Daya Shankar Tripathi,J.
List in the next cause list.
Interim order, if any, granted earlier to continue till the next date of listing.
Order Date :- 17.5.2017 atul