Allahabad High Court
Mohammad Fazil vs Shahnaz Bano on 17 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL DEFECTIVE No. - 151 of 2017 Appellant :- Mohammad Fazil Respondent :- Shahnaz Bano Counsel for Appellant :- Akhilesh Kumar Mishra Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Issue notice to the respondent by RPAD returnable within six weeks.
Order Date :- 17.5.2017 pks