Allahabad High Court
Gopi Kumar Singhania & Another vs State Of U.P. Thru' Secy. Finance & ... on 17 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 48664 of 2003 Petitioner :- Gopi Kumar Singhania & Another Respondent :- State Of U.P. Thru' Secy. Finance & Ors. Counsel for Petitioner :- V.K. Singh,G.K.Singh Counsel for Respondent :- C.S.C.,A.K. Gaur,Alok Kumar Singh,Ashish Mishra,Gautam Baghel,Rajeev Misra Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Shri V.K. Singh, learned counsel for the respondent prays for and is allowed two weeks' time to file reply to the recall application.
List in July 2017.
Order Date :- 17.5.2017 pks