Allahabad High Court
United India Insurance Co. Ltd. vs M/S. Kundan Talkies & Others on 17 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL No. - 635 of 1998 Appellant :- United India Insurance Co. Ltd. Respondent :- M/S. Kundan Talkies & Others Counsel for Appellant :- Parmata Rai,A.B. Saran,Ajay Singh Counsel for Respondent :- Deo Raj,Amit Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Learned counsel for the appellant submits that he has filed the paper book.
Office to submit report.
List in the next cause list.
Order Date :- 17.5.2017 pks