Allahabad High Court
Gajendra Pratap Singh vs State Of U.P. And 4 Ors. on 17 May, 2017
Bench: Amreshwar Pratap Sahi, Daya Shankar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- WRIT - A No. - 50151 of 2016 Petitioner :- Gajendra Pratap Singh Respondent :- State Of U.P. And 4 Ors. Counsel for Petitioner :- A.R.Dwivedi,Rahul Dwivedi Counsel for Respondent :- C.S.C. Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Daya Shankar Tripathi,J.
List in the next cause list.
Interim order, if any, granted earlier to continue till the next date of listing.
Order Date :- 17.5.2017 atul