Ashok Kumar Mishra vs Avadh Gramin Bank Through ...

Citation : 2017 Latest Caselaw 813 ALL
Judgement Date : 17 May, 2017

Allahabad High Court
Ashok Kumar Mishra vs Avadh Gramin Bank Through ... on 17 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6068 of 2005
 

 
Petitioner :- Ashok Kumar Mishra
 
Respondent :- Avadh Gramin Bank Through Chairman And Another
 
Counsel for Petitioner :- Sandeep Dixit,Anurag Shukla,R C Pathak
 
Counsel for Respondent :- Lalit Shukla
 

 
Hon'ble Vivek Chaudhary,J.

Put up on 22.05.2017.

Order Date :- 17.5.2017 psd (Vivek Chaudhary,J.)