Allahabad High Court
Rudal vs State Of Up Ministry Of Transport ... on 17 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 67541 of 2005 Petitioner :- Rudal Respondent :- State Of Up Ministry Of Transport Thru Principal Secy. & Ors Counsel for Petitioner :- A.R. Dube Counsel for Respondent :- C.S.C. Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
The matter relates to public interest.
List before a bench hearing public interest litigation.
Order Date :- 17.5.2017 pks