Allahabad High Court
Virendra Bahadur Nigam vs State Of U.P. And Anr. on 17 May, 2017
Bench: Amreshwar Pratap Sahi, Daya Shankar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- WRIT - A No. - 7901 of 2015 Petitioner :- Virendra Bahadur Nigam Respondent :- State Of U.P. And Anr. Counsel for Petitioner :- S.N. Dubey Counsel for Respondent :- C.S.C.,Anil Tiwari,Illegible Hon'ble Amreshwar Pratap Sahi,J.
Hon'ble Daya Shankar Tripathi,J.
List in the next cause list.
Interim order, if any, granted earlier to continue till the next date of listing.
Order Date :- 17.5.2017 atul