Allahabad High Court
National Insurance Company ... vs Smt. Sudha Pandey & Others on 17 May, 2017
Bench: Abhai Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- FIRST APPEAL FROM ORDER No. - 671 of 2006 Appellant :- National Insurance Company Limited Thru' Divisional Manager Respondent :- Smt. Sudha Pandey & Others Counsel for Appellant :- Saral Srivastava Counsel for Respondent :- R.S. Shukla,Vidya Bhushan Srivastava Hon'ble Abhai Kumar,J.
Learned counsel for the Insurance Company alongwith Officials present. He states that the matter may be referred to the National Lok Adalat to be held on 8.7.2017 on the ground that there is possibility of amicable settlement between the parties.
Let the matter be placed before the National Lok Adalat on 8.7.2017.
Order Date :- 17.5.2017 N.A.