Allahabad High Court
Abdurrahman vs State Of U.P. on 17 May, 2017
Bench: Abhai Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 3544 of 2013 Appellant :- Abdurrahman Respondent :- State Of U.P. Counsel for Appellant :- K.S. Rathor,Dhram Veer Singh Counsel for Respondent :- Govt. Advocate Hon'ble Abhai Kumar,J.
On the request of the learned counsel for the appellant the case is passed over for the day.
Order Date :- 17.5.2017 N.A.