Allahabad High Court
Tejveer Singh vs Smt. Ravindra Kaur Alias Vinita on 17 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL No. - 371 of 2017 Appellant :- Tejveer Singh Respondent :- Smt. Ravindra Kaur Alias Vinita Counsel for Appellant :- Tapan Kumar Mishra Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Issue notice to the respondent by RPAD returnable within six weeks.
Order Date :- 17.5.2017 pks