Allahabad High Court
Shatrughan Mani Tripathi And ... vs State Of U.P. And Others on 15 May, 2017
Bench: Arun Tandon, Rekha Dikshit
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- SPECIAL APPEAL No. - 1745 of 2012 Appellant :- Shatrughan Mani Tripathi And Others Respondent :- State Of U.P. And Others Counsel for Appellant :- Siddharth Khare,Adarsh Singh,Arvind Kumar Singh,Indra Raj Singh,Shyam K. Gupta Counsel for Respondent :- C.S.C. Hon'ble Arun Tandon,J.
Hon'ble Mrs. Rekha Dikshit,J.
A serious issue which may lead to financial implication through out the State of U.P. is involved.
Let an affidavit be filed by the Secretary Basic Education in response to the averments made in the stay application filed along with the present special appeal by 24.5.2017.
List on 24.5.2017.
(Rekha Dikshit,J) (Arun Tandon,J) Order Date :- 15.5.2017 G.S