Allahabad High Court
Narendra Kumar vs State Of U.P. And 3 Others on 15 May, 2017
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 17849 of 2016 Petitioner :- Narendra Kumar Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Anshul Kumar Singhal,Vinod Kumar Agarwal Counsel for Respondent :- C.S.C.,Kunwar Bahadur Srivastava,Shashi Shukla,Surya Narayan Hon'ble Manoj Kumar Gupta,J.
Sri Surya Narayan and Sri Shashi Shukla, learned counsel for respondents have sent illness slip.
List in the next cause list.
(Manoj Kumar Gupta,J.) Order Date :- 15.5.2017 shailesh