Allahabad High Court
Arvind Kumar Upadhyay vs State Of U.P. Thru Secreatry ... on 15 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 5516 of 2005 Petitioner :- Arvind Kumar Upadhyay Respondent :- State Of U.P. Thru Secreatry Secondary Education & 7 Ors Counsel for Petitioner :- S C Shukla Counsel for Respondent :- C.S.C.,H S Jain,Ramesh Pandey Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner, list peremptorily in first week of July 2017.
Order Date :- 15.5.2017 psd (Vivek Chaudhary,J.)