Allahabad High Court
Shashi Kant Tewari vs State Of U.P. Through Its ... on 15 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 459 of 2001 Petitioner :- Shashi Kant Tewari Respondent :- State Of U.P. Through Its Principal Secy./Finance Secy.Lko. Counsel for Petitioner :- D.M.Tripathi,Dr. L.P. Mishra,G.S.L. Verma Counsel for Respondent :- C.S.C.,I.B. Singh,K.B. Sinha,Ved Prakash Hon'ble Vivek Chaudhary,J.
On request of learned counsel for respondent, list peremptorily on 17.05.2017.
Order Date :- 15.5.2017 psd (Vivek Chaudhary,J.)