Allahabad High Court
Mohan Lal vs State Of U.P. on 12 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 165 of 2017 Appellant :- Mohan Lal Respondent :- State Of U.P. Counsel for Appellant :- Raj Kumar Singh Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
As requested, list on 3rd July, 2017.
Order Date :- 12.5.2017 Mukesh