National Insurance Co. Ltd. vs Ram Kumar And Others

Citation : 2017 Latest Caselaw 614 ALL
Judgement Date : 12 May, 2017

Allahabad High Court
National Insurance Co. Ltd. vs Ram Kumar And Others on 12 May, 2017
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1799 of 2012
 

 
Appellant :- National Insurance Co. Ltd.
 
Respondent :- Ram Kumar And Others
 
Counsel for Appellant :- A.C. Nigam
 
Counsel for Respondent :- Ranjan Srivastava,S.R. Verma,Sanjiv Kumar
 

 
Hon'ble Abhai Kumar,J.

Learned counsel for the Insurance Company alongwith Officials  present. He states  that the matter may be referred to the National Lok Adalat to be held on 20.5.2017 on the ground that there is possibility of amicable settlement between the parties.

Let the matter be placed before the National Lok Adalat on 20.5.2017.

Order Date :- 12.5.2017 N.A.