Allahabad High Court
Kaptan Singh vs State Of U.P. & Others on 12 May, 2017
Bench: Daya Shankar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- CRIMINAL REVISION No. - 122 of 2013 Revisionist :- Kaptan Singh Opposite Party :- State Of U.P. & Others Counsel for Revisionist :- S.N. Singh Yadav Counsel for Opposite Party :- Govt. Advocate,Mohd. Afzal Hon'ble Daya Shankar Tripathi,J.
On the illness slip of Sri S.N. Singh Yadav, learned counsel for the revisionist, the case is being passed over for the day.
Order Date :- 12.5.2017 atul