Allahabad High Court
The New India Assurance Co. Ltd. vs Km. Arti Sharma And Others on 12 May, 2017
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- FIRST APPEAL FROM ORDER No. - 24 of 2012 Appellant :- The New India Assurance Co. Ltd. Respondent :- Km. Arti Sharma And Others Counsel for Appellant :- Rajeev Chaddha Hon'ble Manoj Kumar Gupta,J.
Counsel for appellant submitted that in the instant matter, there is no stay of proceedings of the trial court. Only award given by Motor Accident Claims Tribunal has been stayed. In such view of the matter, the instant appeal would not be cognizable by this Bench.
Office to ascertain the same and to list before the appropriate Bench.
(Manoj Kumar Gupta, J.) Order Date :- 12.5.2017 skv