Allahabad High Court
Jagdish Prasad Mishra vs Principal Chief Conservator, Of ... on 12 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 177 of 2003 Petitioner :- Jagdish Prasad Mishra Respondent :- Principal Chief Conservator, Of Front U.P. Lucknow Counsel for Petitioner :- P.K. Jaiswal,Tushar Verma Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner, list on 15.05.2017.
Order Date :- 12.5.2017 psd (Vivek Chaudhary,J.)