Allahabad High Court
Rakesh vs State Of U.P. on 12 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 1817 of 2016 Appellant :- Rakesh Respondent :- State Of U.P. Counsel for Appellant :- Anil Kumar Sharma,Brijendra Kumar Tiwari Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
As requested, list on 4th July, 2017.
Order Date :- 12.5.2017 Mukesh