Allahabad High Court
Smt. Ram Janki vs State Of U.P. on 11 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 239 of 2017 Appellant :- Smt. Ram Janki Respondent :- State Of U.P. Counsel for Appellant :- Ashish Srivastava Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
1. Rejoinder affidavit filed today which is taken on record.
2. As prayed, list in the next cause list.
Order Date :- 11.5.2017 Mukesh