Allahabad High Court
Smt. Fasiha Khatoon vs Nagar Panchayat, Mahona, ... on 11 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 6190 of 2001 Petitioner :- Smt. Fasiha Khatoon Respondent :- Nagar Panchayat, Mahona, District Lucknow, Through Its, Exec Counsel for Petitioner :- P.L.Mishra,Anil Kumar Tripathi Counsel for Respondent :- C.S.C.,Shailendra Singh Chauhan Hon'ble Vivek Chaudhary,J.
The cases of Sri Anil Kumar Tripathi are adjourned as he is on sanctioned leave till 15.05.2017.
List peremptorily in the next cause list.
Order Date :- 11.5.2017 psd (Vivek Chaudhary,J.)