Allahabad High Court
Prmeshwar Dayalsawant vs Senior Regional Manager Food ... on 11 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 4730 of 2001 Petitioner :- Prmeshwar Dayalsawant Respondent :- Senior Regional Manager Food Corporation Of India 56 Habibul Counsel for Petitioner :- Arvind K. Sinha,Asit Srivastava,T B Singh Counsel for Respondent :- A.K. Singh,Mohd.Rafi Khan Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner, list again peremptorily in the next cause list.
Order Date :- 11.5.2017 psd (Vivek Chaudhary,J.)