Allahabad High Court
Rinku @ Baba vs State Of U.P. on 11 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 2064 of 2016 Appellant :- Rinku @ Baba Respondent :- State Of U.P. Counsel for Appellant :- Alok Kumar Srivastava Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
1. Objection filed by State which is taken on record.
2. Learned counsel for appellant prays for and is granted a week's time to file reply/rejoinder affidavit to the objection/counter affidavit filed by State.
3. List this matter on 24th May, 2017.
Order Date :- 11.5.2017 Mukesh