Allahabad High Court
Hamidulla @ Lalau vs State on 11 May, 2017
Bench: Manoj Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- JAIL APPEAL No. - 1625 of 2011 Appellant :- Hamidulla @ Lalau Respondent :- State Counsel for Appellant :- From Jail,Akash Mishra(A.C.) Counsel for Respondent :- A.G.A. Hon'ble Manoj Kumar Gupta,J.
Heard counsel for the parties.
Put up for further hearing on Tuesday, 16 May 2017.
(Manoj Kumar Gupta, J.) Order Date :- 11.5.2017 skv