Allahabad High Court
Baba Deen Srivastva vs State Of U.P.Thr.Its Prin Secy ... on 11 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 10744 of 2006 Petitioner :- Baba Deen Srivastva Respondent :- State Of U.P.Thr.Its Prin Secy Basic Education And 3 Ors Counsel for Petitioner :- Ganga Singh Counsel for Respondent :- C.S.C.,Gaus Beg,Vindhyavashini Kumar Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner, list peremptorily in the next cause list.
Order Date :- 11.5.2017 psd (Vivek Chaudhary,J.)