Allahabad High Court
Ram Narayan @ Baba vs State Of U.P. on 11 May, 2017
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 25 of 2017 Appellant :- Ram Narayan @ Baba Respondent :- State Of U.P. Counsel for Appellant :- Arun Sinha,Siddhartha Sinha Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
1. State to verify the veracity of supplementary affidavit and documents filed today by learned counsel for appellant.
2. List in the next cause list alongwith Criminal Appeal No. 272 of 2017.
Order Date :- 11.5.2017 Mukesh