Allahabad High Court
Sujata Thakur vs State Of U.P. Through Prin. Secy. ... on 10 May, 2017
Bench: Sudhir Agarwal, Virendra Kumar-Ii
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE BENCH No. - 295 of 2014 Petitioner :- Sujata Thakur Respondent :- State Of U.P. Through Prin. Secy. Medical & Health Lko. & Or Counsel for Petitioner :- Raj Kumar Upadhyaya Counsel for Respondent :- C.S.C.,Poornendra Kumar Awasthi Hon'ble Sudhir Agarwal,J.
Hon'ble Virendra Kumar-II,J.
1. As requested by Shri Raj Kumar Upadhyay, learned counsel for petitioner.
2. List in the next cause list.
Order Date :- 10.5.2017 Pachhere/-