Allahabad High Court
Smt. Neetu Kesarwani vs Jitendra Kumar Kesarwani on 10 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL No. - 237 of 2017 Appellant :- Smt. Neetu Kesarwani Respondent :- Jitendra Kumar Kesarwani Counsel for Appellant :- Pramod Kumar Srivastava Counsel for Respondent :- Raj Karan Yadav,Jay Babu Kesharwani Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Learned counsel for the appellant prays for and is allowed two weeks' time to file rejoinder affidavit.
List this matter on 19.07.2017.
Interim order, if any, to continue till then.
Order Date :- 10.5.2017 pks