Allahabad High Court
Smt. Archana vs Vinit Kumar Mishra on 10 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL DEFECTIVE No. - 283 of 2016 Appellant :- Smt. Archana Respondent :- Vinit Kumar Mishra Counsel for Appellant :- Gyanendra Kumar Singh,Brijesh Kumar Singh,Sunil Kumar Singh Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
List in July 2017 with fresh service report.
Order Date :- 10.5.2017 pks