Allahabad High Court
Dinesh Kumar Tiwari vs State Of U.P. Through Secretary ... on 10 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 1125 of 2003 Petitioner :- Dinesh Kumar Tiwari Respondent :- State Of U.P. Through Secretary Deptt. Of Higher Secondary Counsel for Petitioner :- D.P.S. Chauhan,Ram Lagan Misra,Y.K.Mishra Counsel for Respondent :- C.S.C.,R.D.J. Yadav,Ram Dhiraj Yadav Hon'ble Vivek Chaudhary,J.
On request of learned counsel for the petitioner, list in the next cause list.
Order Date :- 10.5.2017 psd (Vivek Chaudhary,J.)