Allahabad High Court
Sardar Singh vs Presiding Officer U.P.Ind. Tri. ... on 10 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 6104 of 2004 Petitioner :- Sardar Singh Respondent :- Presiding Officer U.P.Ind. Tri. Lko And 4 Others Counsel for Petitioner :- Yogesh Kesarwani,R.K.S. Suryvanshi Counsel for Respondent :- C.S.C.,Akhilesh Shriwastawa,Mahesh Chandra Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner, list peremptorily in the next cause list.
Order Date :- 10.5.2017 psd (Vivek Chaudhary,J.)