Allahabad High Court
Hari Shankar vs State Of U.P.Through Secy. ... on 10 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 9386 of 2011 Petitioner :- Hari Shankar Respondent :- State Of U.P.Through Secy. (Revenue ) Lko.And Ors. Counsel for Petitioner :- Vinay Misra Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
On request of learned counsel for parties, list after two weeks.
Order Date :- 10.5.2017 psd (Vivek Chaudhary,J.)