Allahabad High Court
Anand Kumar Singh vs State Of U.P. Through Secy. Rural ... on 10 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 4948 of 2006 Petitioner :- Anand Kumar Singh Respondent :- State Of U.P. Through Secy. Rural Devp. Lucknow And Another Counsel for Petitioner :- Shashi Prakash Singh,P K Mishra Counsel for Respondent :- C.S.C Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner, list in the next cause list.
Order Date :- 10.5.2017 psd (Vivek Chaudhary,J.)