Allahabad High Court
State Of U.P. & Others vs Nasir Mohd. Khan & Others on 8 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL No. - 656 of 2015 Appellant :- State Of U.P. & Others Respondent :- Nasir Mohd. Khan & Others Counsel for Appellant :- R.S. Prasad, A.C.S.C.,Y.D.Sharma Counsel for Respondent :- Y.D. Sharma Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant, J.
List for hearing in the normal course.
Order Date :- 8.5.2017 pks