Allahabad High Court
Prem Prakash vs Lucknow University Lucknow ... on 8 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 3859 of 2001 Petitioner :- Prem Prakash Respondent :- Lucknow University Lucknow Through Registrar Counsel for Petitioner :- R.S.Pandey Counsel for Respondent :- Umesh Chandra,C.S.C.,K. Chandra Hon'ble Vivek Chaudhary,J.
On the request of learned counsel for petitioner, list peremptorily in the next cause list.
Order Date :- 8.5.2017 psd (Vivek Chaudhary,J.)