Allahabad High Court
Santosh Kumar Mathur vs U.P.State Agro Industrial And 4 ... on 8 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 1001 of 2001 Petitioner :- Santosh Kumar Mathur Respondent :- U.P.State Agro Industrial And 4 Ors. Counsel for Petitioner :- J.N.Mathur,Anant Tewari,Pushpila Bisht Counsel for Respondent :- Shafiq Mirza,C.S.C.,Manoj Singh Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner, list peremptorily in the next cause list.
Order Date :- 8.5.2017 psd (Vivek Chaudhary,J.)