Allahabad High Court
Brijraj Singh vs U.P.Sahkari Gram Vikas Bank ... on 8 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 1237 of 2002 Petitioner :- Brijraj Singh Respondent :- U.P.Sahkari Gram Vikas Bank Ltd.Through M.D.And Anors. Counsel for Petitioner :- Dr.R.K.Srivastava Counsel for Respondent :- R.K.Chaudhary,Ashutosh Singh Hon'ble Vivek Chaudhary,J.
Cases of Dr. R. K. Srivastava are adjourned on sanctioned leave till 12.05.2017.
List peremptorily in the next cause list.
Order Date :- 8.5.2017 psd (Vivek Chaudhary,J.)