Allahabad High Court
Jai Prakash And Others vs District Judge Sultanpur And ... on 8 May, 2017
Bench: Vivek Chaudhary
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 1250 of 2003 Petitioner :- Jai Prakash And Others Respondent :- District Judge Sultanpur And Others Counsel for Petitioner :- M.M.Ahmad,Manish Kumar Counsel for Respondent :- C.S.C.,Gaurav Mehrotra Hon'ble Vivek Chaudhary,J.
Counsel for petitioner Sri Manish Kumar has sent slip that he is out of station.
List peremptorily in the next cause list.
Order Date :- 8.5.2017 psd (Vivek Chaudhary,J.)