Allahabad High Court
Dharajeet vs D.D.C., & Another on 5 May, 2017
Bench: Bharati Sapru
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - B No. - 51870 of 2000 Petitioner :- Dharajeet Respondent :- D.D.C., & Another Counsel for Petitioner :- Sandeep Srivastava,R.C. Chauhan,R.S.Chauhan Counsel for Respondent :- C.S.C. Hon'ble Bharati Sapru,J.
List revised.
None appears to press the petition.
The matter is dismissed in default.
Interim order, if any, stands vacated.
Order Date :- 5.5.2017 pks