Allahabad High Court
Mahesh Chand Gautam vs State Of U.P. And 5 Others on 5 May, 2017
Bench: Vikram Nath, Daya Shankar Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- WRIT - A No. - 65859 of 2015 Petitioner :- Mahesh Chand Gautam Respondent :- State Of U.P. And 5 Others Counsel for Petitioner :- Shreeprakash Singh Counsel for Respondent :- C.S.C.,Namit Srivastava,Parul Srivastava,Vivek Kumar Singh Hon'ble Vikram Nath,J.
Hon'ble Daya Shankar Tripathi,J.
List after two weeks.
Interim order, granted earlier, shall continue till the next date of listing.
Order Date :- 5.5.2017 atul