Allahabad High Court
Ganga Prasad vs Jageshwar & Others on 5 May, 2017
Bench: Bharati Sapru, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - B No. - 14499 of 1994 Petitioner :- Ganga Prasad Respondent :- Jageshwar & Others Counsel for Petitioner :- V.B.Tiwari Counsel for Respondent :- S.C. Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Order on the Substitution Application Cause shown is sufficient; delay in filing the application is condoned.
Allowed.
Let necessary substitution be carried out within a week.
Order Date :- 5.5.2017 pks